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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(v) in Andhra Pradesh Professional Educational Institutions (Regulation of Admissions of Engineering/Pharmacy Diploma holders into Under Graduate Professional courses through Common Entrance Test) Rules, 2006

(v)The total number of candidates to be admitted in all the Under Graduate Professional Courses in Engineering (includingTechnology) and Pharmacy shall not exceed the limits prescribed by the All India Council for Technical Education from time to time.