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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(4) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(4)The Convener of the LPCET Admissions, SW-I shall adopt computerized Single Window System of counselling either by following centralized or decentralized Online counselling at various centres for the convenience of the candidates and shall prepare the seat matrix of University/Government/ aided/Unaided Non-Minority Pandit Training Colleges/ Unaided Minority Colleges which opted for S.W-I. He shall make all the necessary arrangements of securing manpower, admission venue, drawing scrutiny officers from other departments, fee collection, networking, facilities for Online counselling at various centres, mobilization of software etc. in consultation with the Admission Committee.