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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Goa - Subsection

Section 115(1)(b) in The Goa, Daman And Diu Land Revenue Code, 1968

(b)of the rights of the holders on either side of the boundary fixed in respect of the land adjudged to appertain, or not to appertain, to their respective holdings.