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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Goa - Subsection

Section 115(1) in The Goa, Daman And Diu Land Revenue Code, 1968

(1)The settlement of a boundary under this Chapter shall be determinative-
(a)of the proper position of the boundary lines or boundary marks; and
(b)of the rights of the holders on either side of the boundary fixed in respect of the land adjudged to appertain, or not to appertain, to their respective holdings.