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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(3)The Non-firm power injection into the State grid shall be limited to the capacity indicated below.Provided that for short line length, the envisaged capacity of the line may be considered about 1.2 to 2.0 times the Surge Impedance Loading (SIL) of the line.
S. No. Total Power fed through a feeder (in MW)
  11 kV 33 kV 132 kV 220 kV
1 ACSR Panther conductor 3 MW 12 MW 50 MW -
2 ACSR Dog conductor 2 MW 6 MW - -
3 ACSR Racoon conductor 1 MW 2 MW - -
4 ACSR Zebra - - - Above50 MW & up to 150
5 As per SIL for short line - - 90MW 180MW