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[Cites 0, Cited by 0] [Section 37(37)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(37)(a) in The Railway Protection Force Rules, 1987

(a)Administration - including recruitments, deputation, training, placement,transfer, promotion, pay and allowances, budget, discipline, legal matters anddata processing, reserve companies, band etc.;