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[Cites 0, Cited by 0] [Section 32(12)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(12)(ii) in The Bangalore Metro Railway (General) Rules, 2011

(ii)the Train Operator shall inform on radio the traffic controller in the Operation Control Centre and Station Controller of the station at which the train stops about operation of the passenger emergency alarm.