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[Cites 0, Cited by 0] [Section 24(50)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(50)(a) in Manonmaniam Sundaranar University Act, 1990

(a)to delegate any of its powers to the Vice-Chancellor, to a committee from among its own members or to a committee appointed in accordance with the statues.