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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Manipur - Subsection

Section 27(9) in Manipur International University Act, 2018

(9)The University shall partner, tie-up or enter into an agreement with Indian Institute of Management's (IIM's) and Indian Institute of Technology's (UT's) for development of quality content and programs. The agreement may include knowledge/ information sharing, facility or faculty, sharing, dual degree programs and consultancy for developing a world-class School of Studies or anything mutually beneficial.