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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(b) in The U.P. Reorganisation (Removal of Difficulties) Order, 2003

(b)under the sub-heading "Teachers' Constituencies",-
(i)against serial number 1 relating to Bareilly-Moradabad Division Teachers, in column 2, for the word "Badaun", the word "Budaun" shall be substituted;
(ii)against serial number 4 relating to Varanasi Division Teachers, in column 2, for the word "Gazipur", the word "Ghazipur" shall be substituted;
(iii)against serial number 8 relating to Meerut Division Teachers, in column 2, for the word "Baghpat", the word "Baghpat" shall be substituted;