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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)The senior booking office staff or Assistant Station Controller, wherever provided, shall-
(a)be responsible for the accurate accounting for ticket sold and cash received; and
(b)be required to assist or depute for the Station Controller when circumstances demand.