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Union of India - Section

Section 40 in The Bangalore Metro Railway (General) Rules, 2011

40. Responsibilities of booking office staff.

(1)The booking office staff shall-
(i)be responsible for the sale of tickets at ticket window and by self service machines where provided;
(ii)sell tickets for the prices in the current fare table and render exact change as may be required;
(iii)account for all tickets sold and all cash taken in accordance with instructions issued from time to time;
(iv)not keep large amounts of cash at their points of sales. Only such cash as is necessary for change giving may be kept and the surplus shall be kept in a locked safe or the other secure storage;
(v)be responsible for ensuring that self service ticket vending machines, if provided are adequately stocked with tickets and that cash is regularly removed from the machines to secure storage;
(vi)be responsible for reporting malfunctioning or irregularities in the operation of ticket issuing equipments to the maintenance departments; and
(vii)assist the passengers during crowd control and emergency evacuation procedures.
(2)The senior booking office staff or Assistant Station Controller, wherever provided, shall-
(a)be responsible for the accurate accounting for ticket sold and cash received; and
(b)be required to assist or depute for the Station Controller when circumstances demand.