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State of Uttar Pradesh - Section

Section 39 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

39. Entry in the examination centres.

(1)No candidate shall be permitted to enter the examination hall after the commencement of the examination. The Superintendent of the Centre may however at his discretion permit a candidate to take the examination if a candidate reports himself within half an hour of the commencement of the examination.
(2)The Superintendent/invigilator/flying squad/observer may ask the examinee to give search of his/her possession inside and outside the examination hall before the commencement or during the examination.
(3)The Superintendent/invigilator may be demand to ask an examinee to show his/her admission cards and may refuse his/her entry into the examination hall/centre; if without valid reasons he/she does not have his/her admission card and doubts/finds an act of impersonation.
(4)No candidates shall be ordinarily permitted to leave the examination hall finally before the expiry of the full term of the paper :Provided that the Superintendent of centre may permit a candidate who was completed his paper or on other satisfactory grounds to leave the examination hall within the last half an hour.