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[Cites 0, Cited by 0] [Section 2012] [Entire Act]

State of West Bengal - Subsection

Section 2012(8) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011

8.1- If any tariff applicant fails to submit any information required to be submitted by these regulations the Commission, at its sole discretion, shall apply its best judgement to arrive at its own conclusion regarding such missing information based on prevailing norms and / or other available data, etc. and based on such methods as it may deem fit which shall be recorded through reasoned order.