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[Cites 0, Cited by 0] [Section 14(9)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(9)(i) in The Central Motor Vehicles (Accreditation of Bus Body Builders) Order, 2007

(i)The Bus Body Builder may apply for renewal of accreditation by submitting an application in Form No. BBB-1 in two copies;