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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 38(2)(b) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(b)the respective maximum retail price in the electronic programme guide against each pay channel available on its platform with the Indian rupee sign " L " such as L 2, L 5.5 etc.;