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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(2)If any person deposits any material or waste in or near such work or channel, the Assistant Executive Engineer shall, by a notice, direct such person to remove such material or waste within the time specified in such notice.