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[Cites 25, Cited by 0]

Punjab-Haryana High Court

State Of Haryana & Anr vs Pritam Singh And Ors on 5 September, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

RFA-4031-2015(O&M) and                                                      -1-
other connected cases

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH
                                         RFA-4031-2015(O&M)
                                     Date of decision: 05.09.2022

STATE OF HARYANA & ANR.                                      ..Appellants
                                     Versus
PRITAM SINGH AND ORS.                                        ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:      Mr. Shivendra Swaroop, AAG, Haryana.

              Mr. Sushil K. Sharma, Advocate
              for Mr. Sandeep K. Laura, Advocate
              Mr. Shoaib Khan, Advocate
              for the landowners.

              Mr. Prateek Mahajan, Advocate
              Ms. Nikita Goel, Advocate.

ANIL KSHETARPAL, J(Oral)

This Batch of 187 appeals (details whereof are at the foot of the order) has come up for final disposal.

As many as 99 reference petitions filed under Section 18 of the Land Acquisition Act, 1894 (hereinafter referred to as 'the 1894 Act') were disposed of by the Reference Court (hereinafter referred to as 'the RC') on 12.04.2014.

It has been pointed out that the land in the revenue record is recorded as Shamlat Patti Saketri Hasab Rasad Zar Khewat.

Hence, on 08.08.2022, the Municipal Corporation, Panchkula, was added as respondent No.4.

In view of the recent decision of the Supreme Court in State of Haryana Vs. Jai Singh, 2022 SCC (Online) SC 418, the primary question which would arise for determination is, "as to whether such land falls within the definition of Shamlat deh as defined in Section 2(g) of the Punjab Villge Common Land (Regulation) Act, 1961 (hereinafter referred to as 'the 1961 1 of 11 ::: Downloaded on - 29-12-2022 16:59:36 ::: RFA-4031-2015(O&M) and -2- other connected cases Act')?" In fact, this question was never taken up before the RC.

The learned counsel representing the parties are ad idem that the aforesaid question shall be required to be decided at the first instance.

Though, under the 1961 Act, the jurisdiction of the Civil Court is barred, however, the land in question now falls within the area of Municipal Corporation, Panchkula. The Gram Panchayats ceases to have any control over the area.

In view of the consensus arrived at, the award passed by the RC is set aside.

The cases are remanded back to the RC for deciding the question as noticed above.

The parties through their counsel directed to appear before the RC on 14.10.2022.

The RC is requested to provide an opportunity to both the parties to file additional pleadings as well as lead evidence before deciding the matter.

It has been noticed that in certain appeals arising from the same batch, the service of notice is not complete. The issue involved in all these cases is identical. Hence, the aforesaid appeals are also disposed of in the same terms with liberty to the unserved respondents to file an application for revival, if aggrieved.

Needless to observe that all the objections/questions shall remain open for adjudication.

All the pending miscellaneous applications, if any, are also disposed of.



September 05th, 2022                                    (ANIL KSHETARPAL)
Ay                                                            JUDGE

Whether speaking/reasoned                  :       Yes/No
Whether reportable                         :       Yes/No

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other connected cases

 Sr. No.                        Case No. and Party name

1. RFA-4031-2015 - STATE OF HARYANA & ANR V/S PRITAM SINGH AND ORS

2. RFA-4032-2015 - STATE OF HARYANA V/S SHER SINGH (DECEASED) THR LRS. AND ANR.

3. RFA-4033-2015 - STATE OF HARYANA V/S KARNAIL SINGH AND ORS

4. RFA-4034-2015 - STATE OF HARYANA V/S RAMZAN MOHAMMAD AND ORS

5. RFA-4035-2015 - STATE OF HARYANA V/S PRITAM SINGH AND ORS

6. RFA-4036-2015 - STATE OF HARYANA V/S JARNAIL SINGH AND ORS.

7. RFA-4037-2015 - STATE OF HARYANA V/S HARMINDER SINGH AND ANR

8. RFA-4038-2015 - STATE OF HARYANA V/S KARAM SINGH AND ANR.

9. RFA-4043-2015 - STATE OF HARYANA & ORS V/S BALBIR SINGH AND ANR.

10. RFA-4044-2015 - STATE OF HARYANA V/S SUCHA SINGH AND ANR.

11. RFA-4045-2015 - STATE OF HARYANA V/S PARVINDER SINGH @ PALVINDER SINGH AND ANR.

12. RFA-4046-2015 - STATE OF HARYANA V/S RAM MURTI AND ANR.

13. RFA-4047-2015 - STATE OF HARYANA V/S BHUPINDER SINGH AND ORS

14. RFA-4048-2015 - STATE OF HARYANA V/S SURINDER KAUR @ SUMINDER KAUR AND ANR.

15. RFA-4049-2015 - STATE OF HARYANA V/S HARDEV SINGH AND ORS

16. RFA-4050-2015 - STATE OF HARYANA V/S SITA (DECEASED) THR LRS. AND ORS

17. RFA-4051-2015 - STATE OF HARYANA V/S NIRMAL SINGH AND ORS.

18. RFA-4052-2015 - STATE OF HARYANA V/S GURDEV SINGH AND ORS

19. RFA-4053-2015 - STATE OF HARYANA V/S JANG SINGH AND ANR.

20. RFA-4054-2015 - STATE OF HARYANA V/S BALBIR SINGH AND ORS

21. RFA-4055-2015 - STATE OF HARYANA V/S GURPREET SINGH (DECEASED) THR LR AND ANR.



                                      3 of 11
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other connected cases

22. RFA-4058-2015 - STATE OF HARYANA & ORS V/S PRITAM SINGH AND ANR

23. RFA-4059-2015 - STATE OF HARYANA & ORS V/S RANJIT SINGH AND ANR.

24. RFA-4060-2015 - STATE OF HARYANA V/S MOHAN SINGH AND ORS

25. RFA-4061-2015 - STATE OF HARYANA V/S JAI KISHAN AND ANR.

26. RFA-4062-2015 - STATE OF HARYANA V/S AVTAR SINGH AND ORS

27. RFA-4064-2015 - STATE OF HARYANA V/S BALJINDER SINGH AND ANR.

28. RFA-4067-2015 - STATE OF HARYANA V/S TARSEM SINGH AND ORS

29. RFA-4070-2015 - STATE OF HARYANA V/S DARBARA SINGH AND ANR.

30. RFA-4071-2015 - STATE OF HARYANA V/S TARLOCHAN SINGH AND ORS

31. RFA-4072-2015 - STATE OF HARYANA V/S MEWA SINGH AND ANR

32. RFA-4073-2015 - STATE OF HARYANA V/S USHA RANI AND ORS

33. RFA-4074-2015 - STATE OF HARYANA V/S JAGIR SINGH AND ANR

34. RFA-4075-2015 - STATE OF HARYANA V/S MANGAT AND ANR

35. RFA-4076-2015 - STATE OF HARYANA V/S RAJINDER SINGH AND ORS

36. RFA-4077-2015 - STATE OF HARYANA V/S KARAM CHAND AND ORS

37. RFA-4078-2015 - STATE OF HARYANA V/S SHASHI BALA AND ORS

38. RFA-4079-2015 - STATE OF HARYANA V/S AJMER SINGH (DECEASED) THR LR AND ANR.

39. RFA-4080-2015 - STATE OF HARYANA V/S SURJEET KAUR AND ANR.

40. RFA-4082-2015 - STATE OF HARYANA V/S NAND SINGH AND ANR.

41. RFA-4083-2015 - STATE OF HARYANA V/S VASDEV AND ANR.

42. RFA-4084-2015 - STATE OF HARYANA V/S JARNAIL SINGH AND ORS

43. RFA-4085-2015 - STATE OF HARYANA V/S BABU KHAN AND ANR.

44. RFA-4086-2015 - STATE OF HARYANA V/S HARPAL SINGH AND ORS

45. RFA-4087-2015 - STATE OF HARYANA V/S KULDEEP CHAND AND ORS

46. RFA-4088-2015 - STATE OF HARYANA V/S RATTAN SINGH AND 4 of 11 ::: Downloaded on - 29-12-2022 16:59:37 ::: RFA-4031-2015(O&M) and -5- other connected cases ORS

47. RFA-4089-2015 - STATE OF HARYANA V/S JATINDER KAUR @ BALBIR KAUR AND ANR.

48. RFA-4090-2015 - STATE OF HARYANA V/S ASHWANI KUMAR AND ORS

49. RFA-4091-2015 - STATE OF HARYANA V/S RULDA RAM AND ANR.

50. RFA-4092-2015 - STATE OF HARYANA V/S SMT. KAMLESH AND ORS

51. RFA-4093-2015 - STATE OF HARYANA V/S JIT SINGH AND ORS

52. RFA-4094-2015 - STATE OF HARYANA V/S ACHHRU RAM (DECEASED) THR LRS. AND ORS.

53. RFA-4095-2015 - STATE OF HARYANA V/S JASPAL SINGH AND ORS

54. RFA-4097-2015 - STATE OF HARYANA V/S SADHU SINGH AND ANR.

55. RFA-4098-2015 - STATE OF HARYANA V/S JAGAN NATH AND ORS

56. RFA-4099-2015 - STATE OF HARYANA V/S KULWANT SINGH AND ANR.

57. RFA-4101-2015 - STATE OF HARYANA V/S GURMUKH SINGH AND ORS

58. RFA-4102-2015 - STATE OF HARYANA V/S SARWAN SINGH AND ORS

59. RFA-4103-2015 - STATE OF HARYANA V/S GURMEET SINGH AND ORS

60. RFA-4104-2015 - STATE OF HARYANA V/S HARMINDER SINGH AND ANR

61. RFA-4106-2015 - STATE OF HARYANA V/S SHAMSHER SINGH AND ORS

62. RFA-4110-2015 - STATE OF HARYANA V/S SWARN SINGH (DECEASED) THR. LRS AND ANR.

63. RFA-4111-2015 - STATE OF HARYANA V/S ANGREJ KAUR AND ORS

64. RFA-4112-2015 - STATE OF HARYANA V/S JARNAIL SINGH AND ANR.

65. RFA-4113-2015 - STATE OF HARYANA V/S MANGAT RAM AND ORS

66. RFA-4114-2015 - STATE OF HARYANA V/S KHUSHAL SINGH AND ORS

67. RFA-4115-2015 - STATE OF HARYANA V/S NARINDER SINGH AND ORS

68. RFA-4116-2015 - STATE OF HARYANA V/S NACHHATTAR SINGH AND ORS 5 of 11 ::: Downloaded on - 29-12-2022 16:59:37 ::: RFA-4031-2015(O&M) and -6- other connected cases

69. RFA-4117-2015 - STATE OF HARYANA V/S BHUPINDER SINGH AND ANR.

70. RFA-4118-2015 - STATE OF HARYANA V/S DEV RAJ AND ORS

71. RFA-4119-2015 - STATE OF HARYANA V/S BALDEV SINGH AND ORS

72. RFA-4122-2015 - STATE OF HARYANA V/S HAR BHAJAN SINGH AND ANR.

73. RFA-4123-2015 - STATE OF HARYANA V/S PARMINDER SINGH AND ANR.

74. RFA-4124-2015 - STATE OF HARYANA V/S HARDEV SINGH AND ORS

75. RFA-4125-2015 - STATE OF HARYANA V/S KARAM SINGH AND ORS

76. RFA-5850-2014 - SURJEET KAUR V/S STATE OF HARYANA & ANR

77. RFA-4126-2015 - STATE OF HARYANA V/S SMT. PRITAM KAUR (D) THR LRS. AND ORS

78. RFA-5851-2014 - BHAJAN SINGH AND ORS. V/S STATE OF HARYANA & ORS

79. RFA-5852-2014 - MATU V/S STATE OF HARYANA & ANR

80. RFA-5853-2014 - KARAM SINGH (D) THR LRS. & ORS V/S STATE OF HARYANA & ANR

81. RFA-5854-2014 - GURMEET SINGH & ANR V/S STATE OF HARYANA & ANR

82. RFA-5855-2014 - SMT. LABH KAUR AND ORS. V/S STATE OF HARYANA & ANR

83. RFA-4127-2015 - STATE OF HARYANA V/S BACHAN KAUR AND ORS

84. RFA-5856-2014 - KULWANT SINGH V/S STATE OF HARYANA & ANR

85. RFA-5857-2014 - KARNAIL SINGH & ANR V/S STATE OF HARYANA & ANR

86. RFA-5858-2014 - CHARAN SINGH & ANR V/S STATE OF HARYANA & ORS

87. RFA-5859-2014 - BALBIR SINGH V/S STATE OF HARYANA & ANR

88. RFA-5860-2014 - RAJINDER SINGH & ANR V/S STATE OF HARYANA & ANR

89. RFA-4128-2015 - STATE OF HARYANA V/S PRITPAL SINGH AND ANR.

90. RFA-5861-2014 - RULDA SINGH V/S STATE OF HARYANA & ANR 6 of 11 ::: Downloaded on - 29-12-2022 16:59:37 ::: RFA-4031-2015(O&M) and -7- other connected cases

91. RFA-5862-2014 - NACHHATTER SINGH & ANR V/S STATE OF HARYANA & ANR

92. RFA-5863-2014 - GURMUKH SINGH & ORS V/S STATE OF HARYANA & ANR

93. RFA-5864-2014 - DAMANJEET KAUR V/S STATE OF HARYANA & ANR

94. RFA-5865-2014 - MOHAN SINGH & ANR V/S STATE OF HARYANA & ANR

95. RFA-5866-2014 - MAKHAN SINGH & ORS. V/S STATE OF HARYANA & ANR

96. RFA-4129-2015 - STATE OF HARYANA V/S PRADUMAN AND ORS.

97. RFA-5868-2014 - AVTAR SINGH & ANR V/S STATE OF HARYANA & ANR

98. RFA-5867-2014 - GURPREET SINGH & ORS V/S STATE OF HARYANA & ANR

99. RFA-5869-2014 - PARVINDER SINGH@PALVINDER SINGH V/S STATE OF HR & ANR

100. RFA-5870-2014 - SMT. AMAR KAUR AND ORS V/S STATE OF HARYANA & ANR

101. RFA-5871-2014 - AMAR SINGH & ORS V/S STATE OF HARYANA & ANR

102. RFA-5872-2014 - DEV RAJ & ORS. V/S STATE OF HARYANA & ANR

103. RFA-5873-2014 - JARNAIL SINGH V/S STATE OF HARYANA & ANR

104. RFA-5874-2014 - JIT SINGH (D) THR LRS. AND ORS V/S STATE OF HARYANA & ANR

105. RFA-5875-2014 - SADHU SINGH V/S STATE OF HARYANA & ANR

106. RFA-5876-2014 - RATTAN SINGH & ORS V/S STATE OF HARYANA & ANR

107. RFA-5877-2014 - RANJIT SINGH V/S STATE OF HARYANA & ANR

108. RFA-5878-2014 - JARNAIL SINGH & ORS V/S STATE OF HARYANA & ANR

109. RFA-5879-2014 - GURMUKH SINGH AND ORS V/S STATE OF HARYANA & ORS

110. RFA-6137-2014 - BACHAN KAUR & ORS V/S STATE OF HARYANA & ANR

111. RFA-6621-2014 - KARNAIL SINGH & ORS V/S STATE OF HARYANA & ANR.

112. RFA-6835-2014 - ANGREJ KAUR AND ORS V/S STATE OF HARYANA AND ANR 7 of 11 ::: Downloaded on - 29-12-2022 16:59:37 ::: RFA-4031-2015(O&M) and -8- other connected cases

113. RFA-6836-2014 - KARAM CHAND AND ORS V/S STATE OF HARYANA AND ORS

114. RFA-6837-2014 - PARDUMAN SINGH AND ORS V/S STATE OF HARYANA & ANR

115. RFA-6838-2014 - GURJIT SINGH V/S STATE OF HARYANA & ORS

116. RFA-6839-2014 - BALDEV SINGH AND ANR. V/S STATE OF HARYANA & ORS

117. RFA-6840-2014 - RAM KARAN & ORS V/S STATE OF HARYANA & ORS

118. RFA-6841-2014 - PRITAM SINGH AND ORS V/S STATE OF HARYANA AND ANR

119. RFA-6842-2014 - HARDEV SINGH AND ORS V/S STATE OF HARYANA & ORS

120. RFA-6843-2014 - BHUPINDER SINGH AND ORS V/S STATE OF HARYANA & ORS

121. RFA-6844-2014 - MOHAN SINGH AND ORS V/S STATE OF HARYANA AND ANR

122. RFA-6845-2014 - PRITPAL SINGH AND ANR. V/S STATE OF HARYANA AND ANR

123. RFA-6846-2014 - HARMINDER SINGH & ANR V/S STATE OF HARYANA AND ANR

124. RFA-6847-2014 - SMT. KANTA DEVI V/S STATE OF HARYANA & ANR

125. RFA-6848-2014 - ASHWANI KUMAR & ORS V/S STATE OF HARYANA AND ANR

126. RFA-6849-2014 - RAVI NANDAN & ORS V/S STATE OF HARYANA & ANR

127. RFA-6850-2014 - BALDEV SINGH & ORS V/S STATE OF HARYANA & ORS

128. RFA-6851-2014 - JAGAN NATH AND ORS V/S STATE OF HARYANA AND ANR

129. RFA-6852-2014 - CHARANJIT KAUR V/S STATE OF HARYANA AND ORS

130. RFA-6853-2014 - KULWANT SINGH & ORS V/S STATE OF HARYANA & ORS

131. RFA-6854-2014 - KHUSHAL SINGH AND ANR V/S STATE OF HARYANA & ANR

132. RFA-6855-2014 - HARDEV SINGH & ANR V/S STATE OF HARYANA & ANR

133. RFA-6856-2014 - SMT. KAMLESH & ANR V/S STATE OF HARYANA 8 of 11 ::: Downloaded on - 29-12-2022 16:59:37 ::: RFA-4031-2015(O&M) and -9- other connected cases & ANR

134. RFA-6857-2014 - JATINDER KAUR @BALBIR KAUR V/S STATE OF HR & ANR

135. RFA-6858-2014 - KARAM SINGH V/S STATE OF HARYANA & ANR

136. RFA-6859-2014 - RAJINDER KUMAR & ANR V/S STATE OF HARYANA & ANR

137. RFA-6860-2014 - BALJINDER SINGH V/S STATE OF HARYANA & ANR

138. RFA-6861-2014 - NARINDER SINGH & ANR V/S STATE OF HARYANA & ANR

139. RFA-6862-2014 - BABU KHAN V/S STATE OF HARYANA & ANR

140. RFA-6863-2014 - VASDEV V/S STATE OF HARYANA & ANR

141. RFA-6864-2014 - JANG SINGH V/S STATE OF HARYANA & ANR

142. RFA-6865-2014 - HARBHAJAN SINGH V/S STATE OF HARYANA & ANR

143. RFA-6866-2014 - JAGIR SINGH V/S STATE OF HARYANA & ANR

144. RFA-6867-2014 - BALJINDER SINGH V/S STATE OF HARYANA & ANR

145. RFA-6868-2014 - SHASHI BALA & ANR V/S STATE OF HARYANA & ANR

146. RFA-7344-2014 - KULDEEP CHAND & ORS V/S STATE OF HARYANA & ANR

147. RFA-7905-2014 - NIRMAL SINGH V/S STATE OF HARYANA & ANR

148. RFA-7906-2014 - CHARAN KAUR & ORS V/S STATE OF HARYANA & ANR

149. RFA-7907-2014 - BANT SINGH & ORS V/S STATE OF HARYANA & ANR

150. RFA-7908-2014 - NIRMAL SINGH @ NIRMAIL SINGH & ORS V/S STATE OF HARYANA & ANR

151. RFA-8091-2014 - BALJIT KAUR & ORS V/S STATE OF HARYANA & ORS

152. RFA-8521-2014 - TARSEM SINGH & ORS V/S STATE OF HARYANA & ANR

153. RFA-8530-2014 - HAMID & ORS V/S STATE OF HARYANA & ANR

154. RFA-9598-2014 - DARBARA SINGH V/S STATE OF HARYANA & ANR

155. RFA-9599-2014 - SUCHA SINGH V/S STATE OF HARYANA & ANR

156. RFA-10340-2014 - PARVINDER SINGH V/S STATE OF HARYANA & ANR

157. RFA-134-2015 - NAND SINGH V/S STATE OF HARYANA & ANR 9 of 11 ::: Downloaded on - 29-12-2022 16:59:37 ::: RFA-4031-2015(O&M) and -10- other connected cases

158. RFA-135-2015 - MEWA SINGH V/S STATE OF HARYANA & ANR

159. RFA-906-2015 - HARPAL SINGH V/S STATE OF HARYANA & ORS

160. RFA-2675-2015 - CHARANJIT KAUR & ORS V/S STATE OF HARYANA & ANR

161. RFA-3599-2015 - TARLOCHAN SINGH & ANR V/S STATE OF HARYANA AND ORS

162. RFA-5936-2015 - BALBIR SINGH AND ORS V/S STATE OF HARYANA AND ANR

163. RFA-7460-2015 - MANGAR RAM & ORS. V/S STATE OF HARYANA & ANR.

164. RFA-998-2016 - GURBAX SINGH (D) THR LRS. AND ANR V/S STATE OF HARYANA & ANR

165. RFA-8164-2014 - NAZAR SINGH & ORS V/S STATE OF HARYANA & ANR

166. RFA-3139-2018 - MOHINDER SINGH & ORS. V/S STATE OF HARYANA AND ANR.

167. RFA-2674-2015 - DHIAN SINGH & ORS V/S STATE OF HARYANA & ANR

168. RFA-4039-2015 - STATE OF HARYANA & ORS V/S ABHEY RAM AND ORS

169. RFA-4040-2015 - STATE OF HARYANA & ORS V/S NASIB KAUR AND ANR.

170. RFA-4041-2015 - STATE OF HARYANA AND ORS V/S MOHAN SINGH AND ORS

171. RFA-4042-2015 - STATE OF HARYANA V/S BABU AND ORS

172. RFA-4056-2015 - STATE OF HARYANA V/S MATU AND ANR.

173. RFA-4057-2015 - STATE OF HARYANA V/S GURBAX SINGH (D) THR LRS. AND ANR

174. RFA-4063-2015 - STATE OF HARYANA V/S LABH SINGH AND ORS

175. RFA-4065-2015 - STATE OF HARYANA V/S NIRMAL SINGH AND ORS

176. RFA-4066-2015 - STATE OF HARYANA V/S BALDEV SINGH (D) THR LRS AND ANR.

177. RFA-4068-2015 - STATE OF HARYANA V/S RAVI NANDAN AND ORS

178. RFA-4069-2015 - STATE OF HARYANA V/S KARTAR SINGH AND ORS

179. RFA-4081-2015 - STATE OF HARYANA V/S DHARAM SINGH AND ORS 10 of 11 ::: Downloaded on - 29-12-2022 16:59:37 ::: RFA-4031-2015(O&M) and -11- other connected cases

180. RFA-4096-2015 - STATE OF HARYANA V/S BACHANI DEVI (D) THR LRS. AND ORS

181. RFA-4100-2015 - STATE OF HARYANA V/S PAL SINGH AND ORS

182. RFA-4107-2015 - STATE OF HARYANA V/S DHIAN SINGH AND ORS

183. RFA-4108-2015 - STATE OF HARYANA V/S BANT SINGH AND ORS

184. RFA-4109-2015 - STATE OF HARYANA V/S MOHINDER SINGH AND ORS

185. RFA-4120-2015 - STATE OF HARYANA V/S HARMET SINGH AND ORS

186. RFA-4105-2015 - STATE OF HARYANA V/S SMT. KANTA DEVI AND ANR

187. RFA-4121-2015 - STATE OF HARYANA V/S JASPAL SINGH AND ORS (ANIL KSHETARPAL) JUDGE 11 of 11 ::: Downloaded on - 29-12-2022 16:59:37 :::