Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2012] [Entire Act] State of West Bengal - Subsection Section 2012(b) in The West Bengal Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2011 (b)distribution licensee purchasing power from such distribution licensee(s) as mentioned in (a)
