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[Cites 0, Cited by 0] [Section 29(12)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(12)(c) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(c)in places situated within 10 Kilo Meters from the periphery of the Town Panchayat limit, the licensee may establish the Compact Sub-Station;