(3)The Sanctioning Authority shall get the following certificates on the coupon book from the concerned Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretaries at the time of issuing coupon book."I _________________ hereby declare that the coupons will be used by me for journey undertaken within India or outside India admissible under section 5-B of the Salaries and Allowances of Deputy Ministers Act, 1956, as amended from time to time and the rules made thereunder :-Signature of the Deputy Minister/Chief Parliamentary Secretary/Parliamentary Secretary."
