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Union of India - Section

Section 47 in The Bangalore Metro Railway (General) Rules, 2011

47. Report of the accident and unusual occurrences.

(1)The accident and incident shall be reported by the concerned employees of the Bangalore Metro Railway or any other person who notices it with utmost expediency to the Traffic Controller or the nearest Station Controller as soon as practicable.
(2)On receipt of a report under sub-rule (1), the Station Controller shall inform the Traffic Controller and vice versa.