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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Nagaland - Subsection

Section 44(1) in The Global Open University (Nagaland) Act, 2006

(1)For each Department/Faculty, the University shall establish a Board of Study which shall comprise the following :
(i)Senior most member of the academic community in the Department/Faculty concerned as the Chairman;
(ii)The next senior most member of the academic community in the Department/Faculty concerned as the Vice-Chairman; and
(iii)Three members of the Academic Committee in the Department/Faculty as members of the Board.