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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(5)(d) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(d)The candidates, who have opted for full examination and have exercised the opinion, shall not allowed to opt again. He/she have to undergo the same method to at the examination.