Section 16(5) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992
(5)Candidates who pass their Final Year Examination after clearing 'Back Papers' shall be awarded the division on the basis of the aggregate of the original Annual Examination at which they appeared and were declared eligible for 'Back Papers'. In their diploma the words under sub-regulation 16 shall be written.(a)Explanation-When a candidate appears at the ensuing Annual Examination of the next higher class with Back Paper(s) of the proceeding lower class :(i)the Back Paper(s) shall be considered as part of the next higher class for the award of grace mark under Regulation 24. But no grace marks shall be awarded if a candidate appears only in Back Paper(s) as the case may be. In such case he shall have to obtain the minimum pass marks prescribed for the respective theory/practical examination;(ii)he shall not be required to appear again in the Back Papers in which he obtains the minimum pass marks prescribed for the respective theory/practical, even if he fails at the ensuing examination of the next higher class.(b)The Back Paper(s) shall he considered as one requirement for the provision of this regulation i.e., the number of requirements including the Back Papers of the proceeding lower class and the entire theory Papers and praeticals of the next higher class, shall not exceed more than that given in sub-regulation (1) above.(c)If a candidate of the Final Year Examination, earns the privilege of Back Papers and is otherwise eligible to appear at the lull examination under Regulation 22 or 25 he may have the opinion of appearing either in the Back Papers only or at the full examination, his result of the full examination as under rules shall be declared.(d)The candidates, who have opted for full examination and have exercised the opinion, shall not allowed to opt again. He/she have to undergo the same method to at the examination.
