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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(iii) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(iii)Not more than ten grace marks in an aggregate shall be awarded. N.H. Limit-Grace marks in each requirement shall not be exceed 10 per cent of the maximum marks of the requirement in which grace marks are awarded.