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State of Uttar Pradesh - Section

Section 24 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

24. Grace marks.

- (i) Grace marks may be awarded to a candidate subject to the condition hereinafter appearing, provided by awarding such grace marks he/she is able to pass the examination.
(ii)No grace marks in more than two requirements shall be awarded.
(iii)Not more than ten grace marks in an aggregate shall be awarded. N.H. Limit-Grace marks in each requirement shall not be exceed 10 per cent of the maximum marks of the requirement in which grace marks are awarded.
(iv)No grace marks shall be awarded at the Special Back Paper Examination.
(v)Grade marks so awarded shall meant to condone, the deficiency in the respective marks and not for altering the marks actually gained or the aggregate thereof, as such there shall not be added towards calculating the division/honours.
(vi)That the order of merit of a candidate shall not be effected by the award of such grace marks.
(vii)No grace marks shall be provided in the Diploma Examination in the Air Craft Maintenance Engineering as a pre-requirement of Directorate General of Civil Aviation to appear in the examination of relevant licence.