Bombay High Court
Shri. Rajaram Balu Kullal And Ors vs Sub. Divisional Officer, Baramati And ... on 20 February, 2019
Bench: R.M. Borde, Pushpa Virendra Ganediwala
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9267 OF 2017
Shri. Babanrao Vithoba Pingle (since Decd) ....Petitioner
Through Lrs.
V/S
Shri. Bhiku Alias Bhikaji Shankar Kokate And ....Respondent
Ors.
WITH WRIT PETITION NO. 9887 OF 2017 Dagadu Maruti Gaikwad (since Decd. Trough ....Petitioner Lrs.) V/S Ramakar Pujanji Kshirsagar And Ors ....Respondent WITH WRIT PETITION NO. 10988 OF 2017 Shri. Babanrao Vithoba Pingle (since Decd) ....Petitioner Through Lrs.
V/S Shri. Shankar Ganpat Raut And Ors. ....Respondent WITH WRIT PETITION NO. 10995 OF 2017 Sonaba Gangaram Khaladkar And Ors. ....Petitioner V/S Shri. Dattu Nathu Jogade And Ors. ....Respondent WITH Page 1/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: WRIT PETITION NO. 11021 OF 2017 Shivaji Baban Pingle And Ors. ....Petitioner V/S Raju Nathu Raut And Ors. ....Respondent WITH WRIT PETITION NO. 11022 OF 2017 Shri. Babanrao Vithoba Pingle (since Decd.) ....Petitioner Through Lrs.
V/S Shri. Somaji Rambhau Bhosale And Ors. ....Respondent WITH WRIT PETITION NO. 11023 OF 2017 Shri. Babanrao Vithoba Pingle (since Decd) ....Petitioner Through Lrs.
V/S Shri. Dhondiba Kondiba Khutekar And Ors. ....Respondent WITH WRIT PETITION NO. 11026 OF 2017 Paraji Tulashiram Kullai (since Decd Through ....Petitioner Lrs ) V/S Sub Divisional Officer, Baramati And Ors ....Respondent WITH WRIT PETITION STAMP NO. 8637 OF 2017 Vaman Bala Bande And Anr. ....Petitioner V/S Page 2/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: Babubai Bhikaji Bhikule And Ors. ....Respondent WITH WRIT PETITION NO. 6296 OF 2016 Shri. Manohar E. Chandgude And Ors. ....Petitioner V/S The District Collector, Solapur And Ors. ....Respondent WITH WRIT PETITION NO. 7972 OF 2016 Mr. Abdul Majid Mohd. Abdulla Kardame And ....Petitioner Ors.
V/S The Shrivardhan Municipal Council And Ors. ....Respondent WITH WRIT PETITION NO. 9927 OF 2017 Shri. Ramgonda Dada Patil And Anr. ....Petitioner V/S The Special Land Acquisition Officer No.10 ....Respondent WITH WRIT PETITION NO. 10512 OF 2017 Gurunath Tukaram Bhagat And Ors. ....Petitioner V/S The Deputy Collector Land Acquisition / The ....Respondent Special Land Acquisition Officer And Ors.
WITH WRIT PETITION NO. 9885 OF 2017 Page 3/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: Babanrao Vithobha Pingle (since Decd Through ....Petitioner Lrs) V/S Balasaheb Kondiba Khutekar And Ors ....Respondent WITH WRIT PETITION NO. 9938 OF 2017 Balkrushna Dagadu Gaikwad And Anr. ....Petitioner V/S Arun Narayan Galinde And Ors. ....Respondent WITH WRIT PETITION NO. 9268 OF 2017 Shri. Babanrao Vithoba Pingle (since Decd.) ....Petitioner Through Lrs.
V/S Shri. Hanumant Alias Hanuvati Genu Sonavane ....Respondent And Ors.
WITH WRIT PETITION NO. 13736 OF 2017 Babanrao Vithobha Pingle (since Decd Through ....Petitioner Lrs) V/S Devaji Govind Bhikule And Ors ....Respondent WITH WRIT PETITION NO. 11025 OF 2017 Shri. Babanrao Vithoba Pingle (since Decd) ....Petitioner Through Lrs.
V/S Page 4/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: Shri. Chandrakant Kondiba Khutekar And Ors. ....Respondent WITH WRIT PETITION NO. 10418 OF 2017 Kaluram Gujaba Gaddare And Ors. ....Petitioner V/S Raju Parvati Bhosale And Ors. ....Respondent WITH WRIT PETITION NO. 10415 OF 2017 Kaluram Gujaba Gaddare And Ors. ....Petitioner V/S Pandurang Baburao Kokate And Ors. ....Respondent WITH WRIT PETITION NO. 1818 OF 2018 Shri. Srirang Devram Gadadare And Anr. ....Petitioner V/S Savita Tukaram Raut And Ors. ....Respondent WITH WRIT PETITION NO. 10417 OF 2017 Shri. Jaysingh Kisan Gardare ....Petitioner V/S Vijaya Dattatray Raje And Ors. ....Respondent WITH WRIT PETITION NO. 9886 OF 2017 Shripati Bhiva Thakar (since Decd Through Lrs) ....Petitioner V/S Page 5/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: Ashok Ganpat Kokate And Ors ....Respondent WITH WRIT PETITION STAMP NO. 7800 OF 2017 Sonaba Gangaram Khaladkar And Ors. ....Petitioner V/S Parvati Kalu Devgirkar And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 7801 OF 2017 Sonaba Gangaram Khaladkar And Ors. ....Petitioner V/S Ashok Sakharam Devgiri And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 948 OF 2017 Shri. Babanrao Vithoba Pingle (since Decd) ....Petitioner Through Lrs.
V/S Shri. Shivaji Sopan Sonavane And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 8643 OF 2017 Shri. Mahadeo Nama Pangarkar (since Deceased ....Petitioner Through Lrs.) V/S Smt. Indubai Shripati Navghane And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 200 OF 2017 Page 6/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: Shri. Babanrao Vithoba Pingle (since Decd.) ....Petitioner Through Lrs.
V/S Shri. Shivaji Nathu Devgirikar And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 8641 OF 2017 Shri. Sunil Kisan Gardare ....Petitioner V/S Sub Divisional Officer, Baramati And Ors. ....Respondent WITH WRIT PETITION NO. 11055 OF 2017 Sonaba Gangaram Khaladkar And Ors. ....Petitioner V/S Ganpat Bapurao Maral And Obrs.b ....Respondent WITH WRIT PETITION STAMP NO. 950 OF 2017 Shri. Babanrao Vithoba Pingle (since Decd) ....Petitioner Through Lrs.
V/S Shri. Prakash Baban Bhosale And Ors. ....Respondent WITH WRIT PETITION NO. 1820 OF 2018 Shri. Dagadu Maruti Gaikwad And Ors. ....Petitioner V/S Shri. Subhash Ananta Deshpande And Ors. ....Respondent WITH Page 7/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: WRIT PETITION NO. 10748 OF 2017 Kerba Kondiba Piggale (since Decd Through ....Petitioner Lrs.) V/S Shri Vitthal Dagadu Raut And Ors. ....Respondent WITH WRIT PETITION NO. 9888 OF 2017 Mahadev Nama Pangarkar (since Decd Through ....Petitioner Lrs) V/S Dinkar Tukaram Kokate And Ors ....Respondent WITH WRIT PETITION NO. 10822 OF 2017 Mahadeo Nama Pangarkar (since Decd Through ....Petitioner Lrs.) V/S Sakharam Devaji Navaskar And Ors ....Respondent WITH REJECTED CASE NO. 1043 OF 2018 Shri. Vithoba Ravaji Jadhav (since Decd.) ....Petitioner Through Lrs. And Anr.
V/S Shri. Ashok Ganpat Galinde And Ors. ....Respondent WITH WRIT PETITION NO. 13632 OF 2017 Shri. Rajaram Balu Kullal And Ors. ....Petitioner Page 8/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: V/S Dilip Kashinath Kokate And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 8561 OF 2017 Shri. Rajaram Balu Kullal And Ors. ....Petitioner V/S Sub. Divisional Officer, Baramati And Ors. ....Respondent WITH WRIT PETITION NO. 10090 OF 2017 Sonaba Gangaram Khaladkar And Ors. ....Petitioner V/S Shri. Hanumant Gulabrao Kokate And Ors. ....Respondent WITH WRIT PETITION NO. 1024 OF 2018 Sonaba Gangaram Khaladkar And Ors. ....Petitioner V/S Kusum Sadashiv Patki And Ors. ....Respondent WITH WRIT PETITION NO. 10829 OF 2017 Sonaba Gangaram Khaladkar And Ors. ....Petitioner V/S Nathu Maruti Bhosale And Ors. ....Respondent WITH WRIT PETITION NO. 5553 OF 2018 Shri. Baban Bhairu Londhe ....Petitioner Page 9/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: V/S Shri. Datta Govind Raut And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 7798 OF 2017 Parvatibai Dnyanoba Lavange And Ors. ....Petitioner V/S Ankush Sakharam Katurde And Ors. ....Respondent WITH WRIT PETITION NO. 10416 OF 2017 Shri. Srirang Devram Gadadare And Anr. ....Petitioner V/S Ranjana Ramchandra Shinde And Ors. ....Respondent WITH WRIT PETITION NO. 13619 OF 2017 Vaman Bala Bande And Anr. ....Petitioner V/S Shri. Maruti Kondu Raut And Ors. ....Respondent WITH WRIT PETITION NO. 11056 OF 2017 Vaman Bala Bande And Anr. ....Petitioner V/S Shri. Janu Nagu Jankar And Ors. ....Respondent WITH WRIT PETITION NO. 13631 OF 2017 Vaman Bala Bande And Anr. ....Petitioner Page 10/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: V/S Sindhubai Maruti Jagdale And Ors. ....Respondent WITH WRIT PETITION NO. 1819 OF 2018 Vaman Bala Bande And Anr. ....Petitioner V/S Madhumilind Gajanan Deshpande And Ors. ....Respondent WITH WRIT PETITION NO. 10419 OF 2017 Vaman Bala Bande And Anr. ....Petitioner V/S Shripati Dagadu Raut And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 8635 OF 2017 Vaman Bala Bande And Anr. ....Petitioner V/S Sub -divisional Officer, Baramati And Ors. ....Respondent WITH WRIT PETITION NO. 260 OF 2018 Shri. Baburao Maruti Pingale ....Petitioner V/S Sub. Divisional Officer, Baramati And Ors. ....Respondent WITH WRIT PETITION STAMP NO. 8640 OF 2017 Shri. Vithoba Ravaji Jadhav (since Deceased Page 11/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 ::: Through Lrs.) V/S Dattu Dhondiba Raut And Ors. ....Respondent Sandeep S Salunkhe For Petitioner. Mr.V.B.Rajure Petr. in WP 9927/17. Mr.Tushar Kochale for Petr. in WP7972/16. Mr.P.N.Diwan, AGP for State For R.no. 5 To 9 Mr.Y.B.Pawar a/w Swati Sawnt, Akshay Patil i/by S.K.Legal for R.No.1 in WP 10995/17. Mr.Pravin Gole i/by P.M.Patil for R.1 i WP 7972/16. Mr.Gurunath Bhagat for State i Mr.Hemant Nikam , Sub Divisional Officer,Baramati.
CORAM : R.M. BORDE & SMT. PUSHPA VIRENDRA GANEDIWALA, JJ DATE : 20th February, 2019 P.C. :
Stand over to 28/02/2019.
( FOR REGISTRAR JUDICIAL - I ) ....Petitioner Page 12/12 ::: Uploaded on - 20/02/2019 ::: Downloaded on - 20/03/2019 09:05:47 :::