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State of Chattisgarh - Section

Section 12 in Chhattisgarh Public Distribution System (Control) Order, 2004

12. Size of Fair Price Shop and its opening and closing time etc.

(1)The minimum size of a fair price shop should be such that atleast half of quantities of one month's requirement can be stored in it. The monthly requirement of specified commodities for aggregated units and its distribution can done without difficulty.
(2)There shall be enough space in front of shop for separate queue of women and men.
(3)Opening and closing time of shops shall be fixed by the Collector. The shops shall remain open at least eight hours in a day. The shop shall remain open in morning and evening during fixed hours according to the local requirements.