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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

(2)The Deans and Associate Deans shall be appointed by the Director from amongst the teachers for a period of three years and they shall hold their offices at the pleasure of the Director.