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Union of India - Section

Section 12 in The first statutes of the Indian Institute of Technology (Indian School of Mines), Dhanbad, 2017

12. Deans.

(1)The Director may appoint Deans and Associate Deans to assist him in discharging his duties and responsibilities, in consultation with the Chairman.
(2)The Deans and Associate Deans shall be appointed by the Director from amongst the teachers for a period of three years and they shall hold their offices at the pleasure of the Director.
(3)The Deans and the Associate Deans shall be deemed to be the officers of the Institute and will enjoy such powers and perform such duties as may be delegated to them by the Director with the prior approval of the Board and the Associate Deans shall normally assist the respective Deans in the performance of their duties.
(4)The Deans and Associate Deans shall be entitled to additional monetary benefit as may be prescribed or approved by the Government of India, from time to time.