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[Cites 0, Cited by 0] [Section 2(49)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(49)(kk) in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2005

(kk)'Transmission System' means a line with associated sub-stations or a group of lines inter-connected together along with associated sub-stations and the term includes equipment associated with transmission lines and sub-stations;