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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)On receipt of a report of an incident or accident or emergency, as the case may be, under sub-rule (1) of rule 47, the Traffic Controller shall first ascertain the extent of injury to passengers and others and take prompt action to prevent further injuries He shall also assess the potential effect on the train services and then take ail reasonable measure to maintain the train services, prevent delay or damage to property and equipment.