Delhi District Court
Veer Bahadur Prajapati vs Birendra Prasad Gupta on 8 January, 2026
1 CT CASES 2073/2023 PREMLATA LAKHOTIA Vs. RESHAVMITTAL /0 () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today. 08.01.2026
Present: Ld.Counsel Sh.Daniyal Khan for complainant .
Put up on purpose already fixed/consideration on 19.02.2026.
Digitally signed by GARIMA GARIMA GARG
GARG Date:
2026.01.08
17:14:46 +0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 2 CT CASES 3643/2015 629585/2016 BDC DISTRIBUTION PVT LTD Vs.VAIDIKA POLYFIX PVT LTD ORS /0 (KALKAJI) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsels Ms.Jahanvi Paliwal and Sh.Jatin Sapra for complainant .
Put up on purpose already fixed/consideration Digitally signed on 04.02.2026. by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:14:50 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 3 CT CASES 674/2016 616440/2016 LLOYD INSULATIONS (I) LTD. Vs. VIVEK KALRA /0 (KALKAJI) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Amit Mehra for complainant .
Put up on purpose already fixed/consideration on 21.02.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:14:53 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 4 CT CASES 37834/2019 QUALITY COMPONENTS Vs. EONELECTRIC LTD /0 (Lajpat Nagar) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Shashank Singh for complainant .
Put up on purpose already fixed/consideration on 19.03.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:14:55
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 5 CT CASES 43/2020 SHOP INTERIOR LLP Vs. ASEEM GUPTA /0 (Okhla Indl. Area) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: AR Mukesh for complainant in person.
Put up on purpose already fixed/consideration on 19.03.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:14:56
(GARIMA GARG)
+0530
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 6 CT CASES 343/2020 MAMTA AGGARWAL Vs. KAVYANSH MITTAL /0 (Chitranjan Park) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Ms.Priya Goel for complainant .
Put up on purpose already fixed/consideration on 28.03.2026. Digitally signed GARIMA by GARIMA GARG GARG Date: 2026.01.08 17:15:00 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 7 CT CASES 1682/2020 SHASHANK AGRAWAL Vs. MANOJKUMAR SINGH /0 (Amar Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Complainant through V.C. Put up on purpose already fixed/consideration on 21.02.2026.
Digitally signed by GARIMAGARIMA GARG GARG Date:
2026.01.08 17:15:03 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 8 CT CASES 1685/2020 SHASHANK AGRWAL Vs. MANOJ SINGH /0 (Amar Colony) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Complainant through V.C. Put up on purpose already fixed/consideration on 21.02.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:15:07
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 9 CT CASES 1687/2020 SHASHANK AGARWAL Vs. MANOJSINGH /0 (Amar Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Complainant through V.C. Put up on purpose already fixed/consideration on 21.02.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:15:09 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 10 CT CASES 5022/2020 SALMAN Vs. ABDUL REHMAN /0 (Hazrat Nizamuddin) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Complainant in person.
Ld.Counsel Sh.Rohit for accused. Accused stated to be passed away.
Death verification not received back. Put up on purpose already fixed/consideration Digitally on 06.03.2026. signed by GARIMA GARG GARIMA Date:
GARG 2026.01.08
17:15:11
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 13 CT CASES / 2459/2024 Balak Ram Vs. Gaurav Baba /0 (Amar Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.R.V.Singh for complainant alongwith complainant in person. Ld.Counesl Sh.Devanand Prasad for accused.
An application for cancellation of NBW already on record.
Put up on purpose already fixed/consideration Digitally on 24.02.2026. signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:15:13
(GARIMA +0530
GARG)
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 14 CT CASES / 2571/2024 M/S PROPER PACK Vs. Buzzmax ProductsPvt Ltd /0 (Okhla Indl. Area) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel for complainant through V.C. Put up on purpose already fixed/consideration on 12.01.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 (GARIMA17:15:17 GARG)+0530 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 15 CT CASES / 2881/2024 Manappuram Finance Limited Vs. KrishanMani Shukla /0 (Okhla Indl. Area) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Sandeep for complainant through V.C. Ld.Counsel Sh.Ram Kumar for accused alongwith accused in person.
Put up on purpose already fixed/consideration on 28.04.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:15:19 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 16 CT CASES / 2882/2024 Manappuram Finance Limited Vs.Baljinder Singh /0 (Okhla Indl. Area) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Sandeep for complainant through V.C. Put up on purpose already fixed/consideration on 28.04.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:15:21 (GARIMA GARG) +0530 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 21 CT CASES / 5417/2024 Banwari Lal Vs. Shamim Alam / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vimal for complainant through V.C. Put up on purpose already fixed/consideration Digitally on 19.03.2026. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:15:24 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 22 CT CASES / 5590/2024 Akara Capital Advisors Private Limited Vs.Atif / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: None for complainant .
Put up on purpose already fixed/consideration Digitally on 16.04.2026. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:15:26 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 23 CT CASES / 5860/2024 Manappuram Finance Ltd Vs. VishramKidhilal Kumar / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Proxy Counsel Sh.Tara Chand for complainant.
Tracking report filed on behalf of complainant. Put up on purpose already fixed/consideration Digitally signed by GARIMA on 23.04.2026. GARIMA GARG GARG Date:
2026.01.08 17:15:34 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 24 CT CASES / 5862/2024 Manappuram Finance Ltd Vs. AvanjitSingh Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Proxy Counsel Sh.Tara Chand for complainant.
Tracking report filed on behalf of complainant. Put up on purpose already fixed/consideration Digitally signed by GARIMA on 23.04.2026.
GARIMA GARG
Date:
GARG 2026.01.08
17:15:36
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 36 CT CASES / 1179/2025 M/S GEETA OVERSEAS Vs. APOLLOGREENS ENERGY LIMITED /0 (Greater Kailash) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld. Counsels Ms.Shivalika Midha and Sh.Bhargav Baisoya alongwith AR for complainant in person. Ld.Counsels Sh.Rupesh Kumar and Sh.Aashish Kumar for accused.
Put up on purpose already fixed/consideration on 07.02.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:15:37 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 37 CT CASES / 1180/2025 M/S GEETA OVERSEAS Vs. APOLLOGREENS ENERGY LIMITED /0 (Greater Kailash) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld. Counsels Ms.Shivalika Midha and Sh.Bhargav Baisoya alongwith AR for complainant in person. Ld.Counsels Sh.Rupesh Kumar and Sh.Aashish Kumar for accused.
Put up on purpose already fixed/consideration Digitally on 07.02.2026. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:15:39 (GARIMA GARG) +0530 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 38 CT CASES / 1667/2025 PINWHEEL FINANCE LTD Through AR JAGDISH CHAND Vs. SURAJ KANT SHARMA/0 (Amar Colony) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vikash Singh for complainant through V.C. AR for complainant in person.
Put up on purpose already fixed/consideration on 27.03.2026.
Digitally signed by GARIMA GARIMA GARG
GARG Date:
2026.01.08
17:15:40 +0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 39 CT CASES / 1668/2025 PINWHEEL FINANCE LTD Through ARJAGDISH CHAND Vs. INDRESH /0 (Amar Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vikash Singh for complainant through V.C. AR for complainant in person.
Put up on purpose already fixed/consideration on 27.03.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:16:08
(GARIMA GARG)
+0530
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 40 CT CASES / 1678/2025 PINWHEEL FINANCE LIMITED Vs.DINESH KUMAR /0 (Amar Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vikash Singh for complainant through V.C. AR for complainant in person.
Put up on purpose already fixed/consideration Digitally signed by GARIMA on 27.03.2026. GARIMA GARG GARG Date:
2026.01.08 17:16:10 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 41 CT CASES / 1679/2025 PINWHEEL FINANCE LIMITED Vs.SACHIN /0 (Amar Colony) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vikash Singh for complainant through V.C. AR for complainant in person.
Put up on purpose already fixed/consideration on 27.03.2026.
Digitally signed by GARIMA GARIMA GARG
GARG Date:
2026.01.08
17:16:11 +0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 42 CT CASES / 1680/2025 PINWHEEL FINANCE LTD Vs. MOHDNASIM ANSARI /0 (Amar Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vikash Singh for complainant through V.C. AR for complainant in person.
Put up on purpose already fixed/consideration on 27.03.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:13 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 43 CT CASES / 1681/2025 PINWHEEL FINANCE LIMITED Vs.SUNNY /0 (Amar Colony) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vikash Singh for complainant through V.C. AR for complainant in person.
Put up on purpose already fixed/consideration on 27.03.2026.
GARIMA Digitally signed by GARIMA GARG GARG Date: 2026.01.08 17:16:14 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 44 CT CASES / 1682/2025 PINWHEEL FINANCE LIMITED Vs.POOJA /0 (Amar Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vikash Singh for complainant through V.C. AR for complainant in person.
Put up on purpose already fixed/consideration on 27.03.2026.
Digitally signedGARIMA by GARIMA GARG GARGGARG) (GARIMA Date: 2026.01.08 17:16:16 +0530 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 45 CT CASES / 1738/2025 Berger Paints India Ltd Vs. Abbas Ali /0 (Greater Kailash) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Rishabh Singh for complainant through V.C. Put up on purpose already fixed/consideration on 20.04.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:16:17
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 46 CT CASES / 1739/2025 Berger Paints India Ltd Vs. Akshit Bhatia /0 (Greater Kailash) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Rishabh Singh for complainant through V.C. Put up on purpose already fixed/consideration on 20.04.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:16:19
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 47 CT CASES / 1740/2025 Berger Paints India Ltd Vs. SameerBhandigare /0 (Greater Kailash) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Rishabh Singh for complainant through V.C. Put up on purpose already fixed/consideration on 20.04.2026.
Digitally
signed by
GARIMA GARIMA GARG
Date:
GARG 2026.01.08
17:16:20
(GARIMA GARG)
+0530
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 48 CT CASES / 1745/2025 Berger Paints India Ltd Vs. Amjad Husain /0 (Greater Kailash) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Rishabh Singh for complainant through V.C. Put up on purpose already fixed/consideration Digitally on 20.04.2026. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:22 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 49 CT CASES / 1746/2025 Berger Paints India Ltd Vs. SamadhanMaruti Bote /0 (Greater Kailash) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Rishabh Singh for complainant through V.C. Put up on purpose already fixed/consideration on 20.04.2026.
Digitally signed by GARIMA GARIMA GARG
GARG Date:
(GARIMA 2026.01.08 GARG) 17:16:23 +0530 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 50 CT CASES / 1747/2025 Berger Paints India Ltd Vs. BanothSomeshwar /0 (Greater Kailash) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Rishabh Singh for complainant through V.C. Put up on purpose already fixed/consideration on 20.04.2026.
Digitally
signed by
GARIMA GARG
GARIMA Date:
GARG 2026.01.08
(GARIMA 17:16:25
GARG)
+0530
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 51 CT CASES / 1749/2025 Berger Paints India Ltd Vs. MalayathiBindu Priya /0 (Greater Kailash) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Rishabh Singh for complainant through V.C. Put up on purpose already fixed/considerationDigitally on 20.04.2026. signed by GARIMA GARIMA GARG GARG(GARIMA GARG) Date:
2026.01.08 1st Link,Ld. JMFC, South-East, 17:16:26 Saket Courts, New Delhi, 08.01.2026 +0530 52 CT CASES / 1751/2025 Berger Paints India Ltd Vs. Ankit KumarSingh /0 (Greater Kailash) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Rishabh Singh for complainant through V.C. Put up on purpose already fixed/consideration on 20.04.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:28 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 53 CT CASES / 1981/2025 ANIL KUMAR MARWAH Vs. SKYLINEENGG CONTRACTS INDIA PVT LTD /0 (Chitranjan Park) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Shiv Dutt Chopra for complainant through V.C. At request,put up on purpose already fixed/consideration on 03.02.2026.
Digitally
signed by
GARIMA GARIMA GARG
Date:
GARG 2026.01.08
(GARIMA GARG)
17:16:30
+0530
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 54 MISC CRL 2723/2025 STATE Vs. SHADAB (INQUEST REPORT) DD No. 43A/2025 () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: None.
Put up on purpose already fixed/consideration on 19.02.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:31 (GARIMA GARG) +0530 st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 72 CC NI ACT / 8389/2025 DNB Contracts Vs. Dolomite RestaurantsPvt Ltd/0 (GREATER KAILASH CIRCLE) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsels Sh.RahulAjatshatrv,Ms.Swati Chanana,MsYukti and Ms.Daisy Roy for complainant .
Put up on purpose already fixed/consideration on 27.01.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 (GARIMA GARG) 17:16:33 +0530 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 73 CT CASES 1624/2016 633051/2016 MANISH RAJPUT Vs. BISHAN SINGH /0 (Lodhi Colony) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Kamal Singh for complainant through V.C. Ld.Counsels Sh.Satish Kumar and Ms.Neeru for accused.
Put up on purpose already fixed/consideration on 20.03.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:16:36
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 74 CT CASES 8965/2017 CENTRAL BANK OF INDIA Vs. SHRUTIRAI /0 (Lajpat Nagar) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Ankur Aggarwal for complainant through V.C. Ld.Counsel Sh.Adab Singh kapoor for accused through V.C. At request, put up on purpose already fixed/consideration on 13.02.2026 at 2 p.m. Digitally signed by GARIMA GARIMA GARG Date: GARG 2026.01.08 17:16:37 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 75 CT CASES 8967/2017 CENTRAL BANK OF INDIA Vs. MOHD.TAHSEEN JAMAL /0 (Lajpat Nagar) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Ankur Aggarwal for complainant through V.C. Ld.Counsel Sh.Adab Singh kapoor for accused through V.C. At request, put up on purpose already Digitally fixed/consideration on 13.02.2026 at 2 p.m. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:39 (GARIMA +0530GARG) 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 76 CC NI ACT 269/2020 MANAPPURAM FINANCE LIMITED Vs.SK ADIL HOSSEN /0 () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: None for complainant .
Put up on purpose already fixed/consideration Digitally on 28.04.2026.
signed by
GARIMA
GARIMA GARG
GARG Date:
2026.01.08
17:16:40
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 77 CC NI ACT 17/2022 UPHAR FINVEST LIMITED Vs. PINKISHARMA /0 (Amar Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Proxy Counsel Sh.Yuvraj Singh for complainant .
Put up on purpose already fixed/consideration on 16.03.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:42 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 78 CC NI ACT 3103/2022 AMIR ALI ANSARI Vs. SURENDERPRASHAD SINGH /0 (Jamia Nagar) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.S.Ahmad for complainant .
Ld.Counsel Sh.Pawan Kumar for accused through V.C. Ld.Counsel for accused submits that payment has been done on behalf of accused. Put up on purpose already fixed/consideration on 12.02.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:43 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 79 CC NI ACT 1764/2023 SANTOSH KUMAR Vs. RAVI KUMARSINGH /0 (Defence Colony) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Proxy Counsel Sh.Ankit Sagar for complainant .
Put up on purpose already fixed/consideration on 16.03.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:16:44
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 80 CC NI ACT / 2077/2024 BERGER PAINTS INDIA LTD BRITISH PAINTS DIVISION Vs. ANKUR DIXIT / Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Ms.Radhika Sharma for complainant through V.C. At request,put up on purpose already fixed/consideration on 29.01.2026.
Digitally signed by GARIMA GARIMA GARG
GARG
(GARIMA GARG)
Date:
2026.01.08
17:16:46 +0530
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 81 CC NI ACT / 2080/2024 BERGER PAINTS INDIA LTD BRITISH PAINTS DIVISION Vs. PRUTHVIRAJCHAVAN Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Ms.Radhika Sharma for complainant through V.C. At request,put up on purpose already fixed/consideration on 29.01.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:48 (GARIMA +0530GARG) 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 82 CT CASES / 1183/2025 Satish Kumar Gupta Vs. JAHANGIR / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Complainant through V.C. Ld.Counsel Sh.Tushar for proposed accused alongwith accused in person.
Put up on purpose already fixed/consideration on 23.02.2026.
Digitally signed by GARIMA GARIMA GARG
GARG Date:
2026.01.08
17:16:49 +0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 83 CT CASES / 2158/2025 M/s Geeta Overseas Vs. AIL ConsultantsPvt Ltd /0 (Greater Kailash) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld. Counsels Ms.Shivalika Midha and Sh.Bhargav Baisoya alongwith AR for complainant in person.
Put up on purpose already fixed/consideration Digitally signed by on 07.02.2026. GARIMA GARIMA Date:
GARG GARG 2026.01.08 17:16:51 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 84 CT CASES / 2159/2025 M/s Geeta Overseas Vs. Apollo GreenEnergy Limited /0 (Greater Kailash) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld. Counsels Ms.Shivalika Midha and Sh.Bhargav Baisoya alongwith AR for complainant in person.
Put up on purpose already fixed/consideration Digitally on 07.02.2026. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:52 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 85 CT CASES 497/1/2013 622111/2016 BOOM BUYING PVT LTD Vs. UDAY J.SHAH /0 (Chitranjan Park) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Girish Gupta for complainant .
L:d.Counsel Sh.Bijoy Kumar for accused through V.C. Copy of Board resolution filed. Taken on record.
At request,put up on purpose already fixed/consideration on 05.02.2026 at 2 p.m. GARIMA GARG Digitally signed by GARIMA GARG Date: 2026.01.08 17:16:54 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 86 CT CASES 3247/2015 617575/2016 BJD ENGINEERS INDIA PVT LTD Vs. LEHRI ENGINEERING CONSTRUCTIONS ORS /0 (Lodhi Colony) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Ms.Priti Chaubey for complainant through V.C. Ld.Counsel Sh.Hardik Sharma for accused through V.C. Put up on purpose already fixed/consideration on 12.03.2026.
Digitally signedGARIMA by GARIMA GARG GARG Date: 2026.01.08 17:16:56 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 87 CT CASES 12784/2018 M/S KASHIPUR INFRASTRUCTURE AND FREIGHT TERMINAL PVT LTD Vs.MULTIWAL PULP AND BOARD MILLSPVT LTD AND ORS Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Akshay Gupta for complainant .
Ld.Counsel Sh.Kamran Khan for accused No.2,3.
Both accused through V.C. Put up on purpose already fixed/consideration Digitally on 05.02.2026. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:16:57 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 88 CT CASES 3910/2019 WPG C AND C COMPUTER ANDPERIPHERALS (INDIA) PVT LTD Vs.BOOTCOM SYSTEMS Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Ms.Prabhleen A.Shukla alonwith AR for complainant .
Ld.Counsels Sh.Amit Mehra and Sh.Rahul Joshi for accused.
Put up on purpose already fixed/consideration on 18.04.2026. Digitally signed by GARIMA GARG GARIMA Date:
GARG 2026.01.08
17:16:59
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 89 CT CASES / 1120/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. MANGE CHANDRA SEKHAR / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:17:00 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 90 CT CASES / 1121/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. VIRENDRA VISHWAKARMA / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:17:03
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 91 CT CASES / 1122/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. CHEPPALA SATTI BABU / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration Digitally signed on 19.05.2026. by GARIMA GARIMA GARG GARG Date:
(GARIMA2026.01.08 GARG) 1 Link,Ld. JMFC, South-East, +0530 st 17:17:05 Saket Courts, New Delhi, 08.01.2026 92 CT CASES / 1123/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. KALPNABEN SUNILBHAI PITHAYA Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:17:06
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 93 CT CASES / 1127/2025 TRANSACTREE TECHNOLOGIES PVTLTD Vs. ABDUL NURI / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 (GARIMA GARG) 17:17:08 +0530 1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 94 CT CASES / 1129/2025 TRANSACTREE TECHNOLOGIES PVTLTD Vs. PANTHULU ARE / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026.
Digitally signed GARIMA by GARIMA
GARG
GARG Date: 2026.01.08
17:17:10 +0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 95 CT CASES / 1130/2025 TRANSACTREE TECHNOLOGIES PVTLTD Vs. VENKANNA SURA / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration Digitally on 19.05.2026. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:17:11 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 96 CT CASES / 1132/2025 TRANSACTREE TECHNOLOGIES PVTLTD Vs. MOHAMMED SUFIYAN / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration Digitally signed on 19.05.2026. by GARIMA GARG GARIMA Date:
GARG 2026.01.08
17:17:12
(GARIMA+0530
GARG)
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 97 CT CASES / 1133/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. MOHAMMED ALI / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026.
Digitally signed GARIMA by GARIMA
GARG
GARG Date: 2026.01.08
(GARIMA17:17:14
GARG) +0530
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 98 CT CASES / 1134/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. MOHD ASIF / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration Digitally signed on 19.05.2026. by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:17:15 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 99 CT CASES / 1135/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. LEELAVATHI / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026.
Digitally signed by GARIMAGARIMA GARG GARG Date:
2026.01.08 17:17:17 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 100 CT CASES / 1137/2025 TRANSACTREE TECHNOLOGIES PVTLTD Vs. MD MIRAJ / () Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026.
Digitally
signed by
GARIMA GARIMA GARG
Date:
GARG 2026.01.08
(GARIMA GARG)
17:17:18
st
1 Link,Ld. JMFC, South-East, +0530 Saket Courts, New Delhi, 08.01.2026 101 CT CASES / 1138/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. ARUN KUMAR / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026.
Digitally signedGARIMA by GARIMA GARG GARG Date: 2026.01.08 17:17:20 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 102 CT CASES / 1139/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. JULIBEN PRITESHKUMAR PATEL Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026. Digitally signed GARIMA by GARIMA GARG GARG Date: 2026.01.08 17:17:21 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 103 CT CASES / 1140/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. SAMBA SIVA RAO PITIKI / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:17:23
(GARIMA GARG)
+0530
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 104 CT CASES / 1141/2025 TRANSACTREE TECHNOLOGIES PVT LTD Vs. SAIMA IRSHAD SYED / () Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Deepak Singh for complainant .
Put up on purpose already fixed/consideration on 19.05.2026.
Digitally signed by GARIMAGARIMA GARG GARG Date:
2026.01.08 17:17:24 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 105 CT CASES / 3814/2025 VEER BAHADUR PRAJAPATI Vs.BIRENDRA PRASAD GUPTA /0 (Okhla Indl. Area) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Ramesh Kumar for complainant alongwith complainant in person.
Put up on purpose already fixed/consideration Digitally signed by on 07.02.2026. GARIMA GARIMA GARG GARG Date:
2026.01.08 17:17:26 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 106 MISC CRL / 5596/2025 BANARSHI DAS SAINI Vs. INDER /0 (Sun Light Colony) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Ankur for complainant through V.C. Ld.Counsel for accused through V.C. Put up on purpose already fixed/consideration on 09.01.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:17:27 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 107 CC NI ACT / 416/2026 RAM NARESH TRIPATHI Vs. LUEURVESTURES PRIVATE LIMITED /0 (Jaitpur) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel for complainant through V.C. Put up on purpose already fixed/consideration Digitally signed on 13.01.2026. by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:17:29
(GARIMA GARG)
+0530
1st Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 108 CT CASES 3635/2018 NATIONAL INDUSTRIAL CORPORATION LTD Vs. HILLSTARDISTRIBUTORS /0 (KALKAJI) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Ayush Kapoor for complainant through V.C. Ld.Counsel Sh.Sparsh Bagga for accused through V.C. Accused in person Put up on purpose already fixed/consideration on 12.03.2026. Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:17:31
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 109 CT CASES 2441/2020 BRAJESH KUMAR Vs. RITA /0 (Sarita Vihar) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Sahil Kumar for complainant .
Ld.Counsel for accused alongwith accused in person.
Put up on purpose already fixed/consideration on 12.03.2026.
Digitally signed by GARIMA GARIMA GARG
GARG Date:
2026.01.08
(GARIMA GARG)
17:17:32 +0530
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 110 CT CASES 1166/2012 614193/2016 SUNITA SETHI Vs. PAWAN KUMAR /0 (Chitranjan Park) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Proxy Counsel Ms.Shivani Kapoor and Ms.Sakshi Garg for complainant . Ld.Counsel Sh.Sanjay Suri for accused alongwith accused in person.
Put up on purpose already fixed/consideration on 12.03.2026.
Digitally
signed by
GARIMA GARIMA GARG
Date:
GARG 2026.01.08
17:17:33
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 111 CT CASES 12618/2019 M/S HAST KALA Vs. NITIN JAIN /0 (Lajpat Nagar) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vatsal Sharma for complainant through V.C. Ld.Counsel Sh.Kamal Garg for accused through V.C. Put up on purpose already fixed/consideration Digitally on 07.02.2026 at 2 p.m. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:17:35 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 112 CT CASES 12619/2019 M/S HAST KALA Vs. NITIN JAIN /0 (Lajpat Nagar) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Vatsal Sharma for complainant through V.C. Ld.Counsel Sh.Kamal Garg for accused through V.C. Put up on purpose already fixed/consideration Digitally on 07.02.2026 at 2 p.m. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:17:37 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 113 CT CASES 216/2019 UNIQUE ENTERPRISES Vs. SUNWORLDRESIDENCY PVT LTD /0 (Okhla Indl.
Area) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Ms.Sangeet Kumari for complainant .
Put up on purpose already fixed/consideration Digitally on 12.03.2026. signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 (GARIMA GARG) 17:17:44 1st Link,Ld. JMFC, South-East, +0530 Saket Courts, New Delhi, 08.01.2026 114 CT CASES 123/2020 SUMIT KHURANA Vs. M/S VCARE TECHNOLOGIES PVT LTD /0 (Sarita Vihar) Proceedings conducted through Hybrid Mode.
Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Udit Kumar for complainant through V.C. Ld.Counsel Sh.Hardik for accused. Accused Sumit Singh through V.C. Put up on purpose already fixed/consideration on 15.01.2026.
Digitally
signed by
GARIMA GARG
GARIMA Date:
GARG 2026.01.08
17:17:47
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 115 CT CASES / 5503/2024 Dileep Kumar Patel Vs. Aman Shrivastava /0 (KALKAJI) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Sh.Sachin Kumar for complainant through V.C. Put up on purpose already fixed/consideration on 23.02.2026.
GARIMA Digitally signed by GARIMA GARG GARG Date: 2026.01.08 17:17:49 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 116 CT CASES / 6187/2024 Deepak Kumar Jha Vs. Jya Carpets AndAnr /0 (Sarita Vihar) Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Ms.Lalita Rani for complainant through V.C. Ld.Counsel Sh.Vipin Kumar for accused.
Put up on purpose already fixed/consideration on 06.04.2026.
Digitally signed by GARIMA GARIMA GARG Date:
GARG 2026.01.08
17:17:50
+0530
(GARIMA GARG)
st
1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026 117 CT CASES / 40938/2024 ADITYA BIRLA FINANCE LTD Vs.JALADHAR PRUSTY 3194 / ( Proceedings conducted through Hybrid Mode. Ld. P.O.is on leave today.
08.01.2026 Present: Ld.Counsel Ms.Aakshi Gupta for complainant through V.C. Put up on purpose already fixed/consideration on 21.02.2026. Digitally signed by GARIMA GARIMA GARG GARG Date:
2026.01.08 17:17:52 +0530 (GARIMA GARG) st 1 Link,Ld. JMFC, South-East, Saket Courts, New Delhi, 08.01.2026