Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Haryana - Subsection Section 15(1) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985 (1)The Government shall from time to time having regard to the various relevant factors, fix the price of cannabis in such manner as it may deem fit.
