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State of Haryana - Section

Section 15 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

15. Fixation of price of cannabis - Section 10(1)(a).

(1)The Government shall from time to time having regard to the various relevant factors, fix the price of cannabis in such manner as it may deem fit.
(2)Such price shall be fixed per kilogram of cannabis of a standard consistence.