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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1) in Staff Nurse Class III, Competitive Examination Rules, 2013

(1)The examination authority shall cause to prepare the select list of successful candidates in Part-I in the order of their merit on the basis of aggregate marks finally awarded to each candidate in the examination and shall forward the same with its recommendation to the Commissioner.