Section 14 in Staff Nurse Class III, Competitive Examination Rules, 2013
14. Result of the Examination and preparation of select list and Waiting list.
(1)The examination authority shall cause to prepare the select list of successful candidates in Part-I in the order of their merit on the basis of aggregate marks finally awarded to each candidate in the examination and shall forward the same with its recommendation to the Commissioner.(2)The Examination authority shall cause to prepare list of name of candidates to be kept in a waiting list in Part-II as far as feasible for about ten percent of the number of candidates recommended by the examination authority under sub-rule (1) for recommendation on demand by the Commissioner.(3)The Examination authority shall also recommend the names of successful candidates belonging to the Scheduled Castes, Scheduled Tribes, Socially and Educationally' Backward Classes, Women, Physically Handicap Persons and Ex-servicemen to the extent of the number of vacancies reserved for such categories.
