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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(a) in West Bengal Electrical Licensing Rules, 2017

(a)to oversee the functions of the designated officers or officials mentioned in rule 6 to verify the entries and enclosures, submitted by the candidates or applicants or examiners before placing the same to the Board;