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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2)(b) in The Wild Life (Protection) (Orissa) Rules, 1974

(b)the number of animals of different species mentioned in Schedules II, III and IV which could be hunted in a shooting block referred to in Clause (a).