Section 21(2) in The Wild Life (Protection) (Orissa) Rules, 1974
(2)Where shooting blocks exist at the commencement of these rules, or where shooting blocks have been determined under Sub-rule (1), the Chief Wild Life Warden shall determine every year -(a)which of the shooting blocks are to be thrown upon for hunting.(b)the number of animals of different species mentioned in Schedules II, III and IV which could be hunted in a shooting block referred to in Clause (a).
