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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(a) in National Institute of Fashion Technology Statutes, 2020

(a)Financial Advisor of the Ministry of Textiles in the Government of India dealing with the Institute, who shall be the Chairperson of the Committee-ex officio;