Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(23)] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(23)(i) in The U.P. Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992 (i)Fifty per cent by direct recruitment through Commission on the basis of competitive examination.