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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Assam - Subsection

Section 40(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)the maximum area of one framed panel of the wall should not exceed 2 sq.m in the case of line plaster and 3 sq. m in the case of cement plaster;