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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(i) in General Conditions of Tariff and Schedules of Tariff

(i)Metering equipment for the whole supply (i.e. the supply for the industrial load, bona fide factory lighting load, residential quarters load and Street Lighting load etc.) shall normally be installed on the H.T. side at the point of Commencement of supply, where ever applicable. However, where separate single point 11 KV connection is released for the Colony load, metering equipments for the supply of Indl. load/bona fide factory lighting load and for Colony load shall be installed on H.T. side separately at the point of commencement of supply.