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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7)(g) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(g)The benefit of supplementary examination can be availed of only in the next three supplementary examinations, one subject supplementary student will be eligible to attend the next higher class and such a student will be eligible to appear in the subject in the Annual examination and will also be eligible to appear in the next higher class examination, if there is any. But the next higher class examination result if any will be declared only in case the candidate passes the supplementary examination. If he fails to the supplementary examination, he will have to appear in the subject in the lower class examination.