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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(b) in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

(b)every officer or employee employed temporarily and every advisor or agent or any other persons recruited on special contract, subject to the terms of such contract;