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State of Odisha - Section

Section 7 in The Gandhi Pathagar Rules, 1994

7. Audit and inspection.

(1)The assets and accounts of the Gandhi Pathagar shall be audited by the Local Fund Audit and by the auditors of the State Culture Department in the prescribed manner.
(2)Authorities which provide grants and other assistance shall have the right to inspect the Pathagar and audit the accounts in respect of the said grants and assistance.