Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(1) in The Gandhi Pathagar Rules, 1994 (1)The assets and accounts of the Gandhi Pathagar shall be audited by the Local Fund Audit and by the auditors of the State Culture Department in the prescribed manner.
