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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(7) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(7)[ Notwithstanding any thing contained in sub-rule (6), for the academic year 2011-2012 [and academic year 2012-2013] [Inserted by Notification No. GH/SH/39/2011/PVS/102011/335/S, dated 3.8.2011.], the candidates who have passed the qualifying examination after appearing in the supplementary examination conducted by the Board and who have appeared in the GUJCET examination shall also be eligible for admission on the seats which have remained vacant as provided in sub-rule (1) of Rule 21.]